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Learned Counsel For The vs Unknown
2023 Latest Caselaw 4107 AP

Citation : 2023 Latest Caselaw 4107 AP
Judgement Date : 6 September, 2023

Andhra Pradesh High Court - Amravati

Learned Counsel For The vs Unknown on 6 September, 2023

         HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                   Appeal Suit No.151 of 2010

JUDGMENT:

Learned counsel for the appellant submits that entire

amount is paid and full satisfaction is recorded and requested to

dismiss the appeal.

02. Learned counsel for the respondent is present.

03. In view of the submissions made by the learned counsel for

the appellant, without going into the correctness of the

contention, this appeal is dismissed. There shall be no order as

to costs.

04. Miscellaneous petitions pending, if any, in this appeal shall

stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date:06.09.2023 KNN

HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

Appeal Suit No.151 of 2010

06.09.2023

KNN

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