Ponugumati Srinivasa Rao vs The State Of Andhra Pradesh
2023 Latest Caselaw 4054 AP

ARRAN ARRAN SSN SSE FREER STE

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IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI<
TUESDAY THE FIFTH DAY DOF SEPTEMBER :
TWO THOUSAND AND TWENTY THREE
-PRESENT:
THE HONOURABLE SRI JUSTICE K SREENIVASA REDDY
iA No, 1 OF 2023

IN
CRLA NO: 685 OF 2023
Sebwvearn:

Fanuguiiall Srinivasa Reo, Sfo.Nageswara, aged about 40 y ans. Ocoe. RTC Bus
Griver Ryo. pusarapaler. Mudunuru Vilage, Vayyuru Mandal, K Kis a District. _

"Appel lantviAccused

(Petitioner in ORLA 885 OF 2023

on the fle of High Cour}

AND

a
Hy

The State Of Andhra Pradesh, rep., by ts Publin Prosecutor, High Court af
Andhra Pradesh, Amaravathi,
Bapatia Bull, W/o. Krishna, aged about S@years, Occ. House wife, Rig. CLNo,
G-4-7, Harganwada, Edunugallu Vilage, Vyyuru Mandal, Krishna District. 7
vad Respondents
(Respandaenis in-da-}

Bet

counsel for the Petitioner: Sri ARUN KUMAR R-
Gounsel for the Respondent : PUBLIC PROSECUTOR (AP}

Petition under Section S86(7}) of Cr Pio praying thal in the circumstances
stated in the memorandum of grounds Med in sugpart of the petition, fhe High Coun
may be pleased fe enlarge the pefifioner on bal by suspending the sentence vidi
Judgment dated 27.08.2023 mada in S.C.No. 158 of 2079 on the fle of the Sessi ons
Judge, Mahia Court Vieyawada . Panding disposal of CRLA No. 865 of 2029, of
the Me of the High Court. :

os

The court while diecting issue of notice fo the Respondents herein to
show cause as fo why this application shoulki not be complied with, made the
follwing order. (The receipt of this order will be dearned to be the receipt of notice in
the case).

ORDER:

"Sentence of imprisonment imposed by the Court below afone is suspended pending diapasal of fhe Criminal Appeal. The petitioner herein shall be anarged on bell on his executing a personal bend for a sum of Re.i0,000/- {Rupees ten thousand only) with fwe sureties for the Hke sum each fo tke satisfaction of the laarned Judge, Mahila Court, Vieyawada." ,

Sal ws Ri OEM!

Ag ASS! STANT REGISTR AR

TRUE COPY!

For Ag SECTION 0 OFFICER

Ta,

1. The Sessions Juciga. Manda Court Vileyawada .

2. Bapatia Budi, Wo. Srshna, aged abo sut 82 2years, Qoo. House wife, Ryo. O.Na. 6-4-7, Harianwada, Eduougaily Vilage, Vyyuru Mandal, Krishns District' By Sahn One CO io SRL ARUN KUMAR R Advocate [OP UC).

R3 4 Two GUs fo PUBL iG PROSECUTOR, High Court of ARIOUTI

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