CRLRC/487/2010
2023 Latest Caselaw 4022 AP

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

Criminal Revision Case No.487 of 2010

PROCEEDING SHEET

SL. OFFICE No. DATE ORDER NOTE HCJ

3. & 04.09.2023 RSR, J AVRB,J

As verified, this Criminal Revision Case is filed against the common judgment, dated 05.03.2010 in Crl.A.Nos.374 & 378 of 2009 on the file of the Court of the I Additional District & Sessions Judge, Guntur, modifying the Judgment in Sessions Case No.49 of 2009 on the file of the Court of the Assistant Sessions Judge, Mangalagiri.

As verified further, the judgment in S.C.No.49 of 2009 was delivered by me, while working as the Assistant Sessions Judge, Mangalagiri.

Hence, the Registry is directed to list this matter before another bench within a period of one (01) week from this date.

                                                       _______
                                                       AVRB,J
                RPD




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