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M/S The New India Assurance ... vs Smt. Maddineni Pushpavathi And 4 ...
2023 Latest Caselaw 5233 AP

Citation : 2023 Latest Caselaw 5233 AP
Judgement Date : 31 October, 2023

Andhra Pradesh High Court - Amravati

M/S The New India Assurance ... vs Smt. Maddineni Pushpavathi And 4 ... on 31 October, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.M.A.C.M.A.No.2662 of 2014 PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

11. 31-10-2023 VGKR,J

None for both sides.

Registry is instructed to list the matter before appropriate bench and release this matter under the caption 'for judgment'.

_________ VGKR,J

CVD

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