Union Of India vs M/S. Lexus Technologies Private ...
2023 Latest Caselaw 5183 AP

Citation : 2023 Latest Caselaw 5183 AP
Judgement Date : 20 October, 2023

Andhra Pradesh High Court - Amravati

Union Of India vs M/S. Lexus Technologies Private ... on 20 October, 2023

                                                                  2,3,20
                                                                  & 21


                   HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

          MAIN CASE No. W.A.Nos.1010,1011, 641 & 967 of 2023

                                    PROCEEDING SHEET

Sl.       DATE                                                             OFFICE
                                         ORDER

No                                                                          NOTE

01.   20.10.2023        Judgment reserved.



                   DHIRAJ SINGH THAKUR, CJ       R. RAGHUNANDAN RAO, J

                                                                   Vjl

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