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Yalla Arjuna Prasad vs Yalla Gangaraju Died
2023 Latest Caselaw 5177 AP

Citation : 2023 Latest Caselaw 5177 AP
Judgement Date : 20 October, 2023

Andhra Pradesh High Court - Amravati

Yalla Arjuna Prasad vs Yalla Gangaraju Died on 20 October, 2023

  THE HON'BLE SRI JUSTICE V.GOPALA KRISHNA RAO

              SECOND APPEAL No.1212 of 2009

JUDGMENT:

Learned counsel on both sides present.

Sri E.V.V.S.Ravi Kumar, learned Counsel for the

appellant seeks permission of the Court to withdraw the

appeal.

Learned counsel for the appellant represented that he

filed Memo for withdrawal of the Second Appeal before the

Registrar (Judicial). The same is placed before this Bench on

today.

Perused the same and the appellant is permitted to

withdraw the appeal.

Accordingly, this appeal is dismissed as withdrawn. No

costs.

The miscellaneous petitions pending, if any, shall also

stand closed.

____________________________________ JUSTICE V.GOPALA KRISHNA RAO

Dt.20.10.2023 ANI

THE HON'BLE SRI JUSTICE V.GOPALA KRISHNA RAO

SECOND APPEAL No.1212 of 2009

Dt.20.10.2023

ANI

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