M/S The New India Assurance ... vs Smt. Maddineni Pushpavathi And 4 ...
2023 Latest Caselaw 5137 AP

Citation : 2023 Latest Caselaw 5137 AP
Judgement Date : 19 October, 2023

Andhra Pradesh High Court - Amravati

M/S The New India Assurance ... vs Smt. Maddineni Pushpavathi And 4 ... on 19 October, 2023

     HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. M.A.C.M.A.No.2662 of 2014

                     PROCEEDING SHEET

Sl. DATE                             ORDER                            OFFICE
No.                                                                    NOTE
10. 19-10-2023   VGKR,J

                        Heard learned counsel for the appellant.
                        Even though a direction was given to the
                 respondents by this Court to appear and submit

the arguments on today, but there is no representation on behalf of the respondents.

Therefore, list the matter on 31.10.2023 under the caption 'for Judgment'.

_________ VGKR,J

ANI

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