Citation : 2023 Latest Caselaw 5113 AP
Judgement Date : 18 October, 2023
1
THE HON'BLE SRI JUSTICE CHEEKATI MANAVENDRANATH ROY
Contempt Case No.4811 of 2023
JUDGMENT:
Learned counsel for the petitioner, on instructions, would
submit that the entire amount due to the petitioner has been
paid by the respondents and the order of this Court is complied
with.
2) Learned counsel for the respondents also placed on record
a copy of the proceedings, dated 17.10.2023, issued to that
effect, in proof of compliance of the order of this Court.
3) Therefore, as the order of this Court is complied with, the
Contempt Case is closed. No costs.
Consequently, miscellaneous applications, pending if any,
shall stand closed.
________________________________________________ JUSTICE CHEEKATI MANAVENDRANATH ROY Date:18.10.2023.
cs
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!