The Joint Collector, vs Baddepudi Janardhan,
2023 Latest Caselaw 5110 AP

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARA
WEDNESDAY, THE EIGHTEENTH DAY OF OCTOBER
TWO THOUSAND AND TWENTY THREE 4
-PRESENT:
THE HONOURABLE SRI JUSTICE NINALA JAYASURYA
IA No, 1 OF 2023
IN
CRP NO: 2735 OF 2023 <
Between:
1. The Joint Collector, Nellore, Collector's Office, Nellore City, SPSR Nellore
District.
The MRO, Nellore, Nellore Rural, Dargamitta, Nellore, SPSR Nellore District.
State, Rep. by its District Collector, Nellore, Collector's Office, Nellore City
..Petitioners/Judgment Debtors

led

1. Baddepudi Janardhan, S/o.Late Subbaiah, Hindu, Aged about 52 years,
R/o. Tadikalabazar, Arundathipalem, Nellore.
Respondent/Decree holder

2. CH. Tirupathaiah,
3. Darla Ratnam
4. Vinukonda Anakaiah
(R2 to R4 not necessary parties)

. .Respondents/Respondents

Counsel for the Petitioners : GP FOR ARBITRATION (AP)
Counsel for the Respondent No.1 : SRIC SUBODH

Petition under Section 151 of CPC is filed praying that in the circumstances
stated in the memorandum of grounds filed in support of the petition, the High Court
may be pleased to stay of all further proceedings in pursuant orders in EP
No.775/2022 in OS No.293/2011, Dated.10.10,2023 on the file of Ill Additional
District and Sessions Judge, Nellore, Pending disposal of CRP No. 2735 of 2023,
on the file of the High Court.

The court while directing issue of notice to the Respondents herein to show
cause as to why this application should not be complied with, made the following
order.(The receipt of this order will be deemed to be the receipt of notice in the
case).

ORDER:

"Till then, there shall be interim stay as prayed for." ' -- | Sd/- U. SRI DEVI ASSISTANT REGISTRAR

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TRUE COPY! SECTION OFFICER

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The Ill Additional District and Sessions Judge, Nellore.

. Baddepudi Janardhan, S/o.Late Subbaiah, Hindu, Aged about 52 years,

R/o. Tadikalabazar, Arundathipalem, Nellore. (By RPAD)

One CC to SRI. GP FOR ARBITRATION (AP) Advocate [OPUC] | One CC to SRI. C SUBODH Advocate [OPUC] One spare copy

HIGH COURT

NJSJ

DATED: 18/10/2023

LIST THE MATTER ON 30.10.2023

ORDER

IA NO. 1 OF 2023 IN

CRP.No.2735 of 2023

INTERIM STAY