R.Thimmaiah Thiumma Raju vs M/S. Khasim Khan Chit Funds ...
2023 Latest Caselaw 5108 AP

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

               Main Case: S.A.No.209 of 2015                            31

                          PROCEEDING SHEET

Sl.                                                                    OFFICE
        DATE                           ORDER
No.                                                                     NOTE

      18.10.2023   TMR, J

                         Learned counsel for the appellant(s) is
                   present and submitted that he already argued
                   the matter on 04.10.2023.
                         Learned counsel for the respondent(s) is

present and requested time for arguments.

List after two (02) weeks. Registry is directed to delete the matter from caption 'for judgment'.

___________ TMR, J NKA