State, Rep. By Inspector Of ... vs P. Venkata Ramana Reddy, R.R. Dt.
2023 Latest Caselaw 5028 AP

Citation : 2023 Latest Caselaw 5028 AP
Judgement Date : 16 October, 2023

Andhra Pradesh High Court - Amravati

State, Rep. By Inspector Of ... vs P. Venkata Ramana Reddy, R.R. Dt. on 16 October, 2023

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
               MAIN CASE No: Criminal Appeal No.275 of 2015
                            PROCEEDING SHEET
Sl.                                                                         OFFICE
                                       ORDER

No. DATE NOTE

05. 16.10.2023 BVLNC, J Criminal Appeal No.275 of 2015 Criminal Appeal is dismissed as abated.

(Vide Separate Judgment)

__________ BVLNC, J DNB

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