The Ap State Road Transport ... vs B.Radha Rukmini Devi 3 Ors
2023 Latest Caselaw 4909 AP

     HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. M.A.C.M.A.No.2374 of 2012

                     PROCEEDING SHEET

Sl. DATE                             ORDER                          OFFICE
No.                                                                  NOTE
6.  11-10-2023   VGKR,J

                         Sri K.Viswanatham, learned counsel for
                 the appellant is present and reported ready. He
                 represented that he argued the matter on the
                 last occasion i.e., on 07.10.2023.
                         Even though a direction was given to the
                 respondents to argue the matter on today, but

there is no representation on behalf of the respondents.

List the matter on 12.10.2023 under the caption 'for Judgment'.

_________ VGKR,J

ANI