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Korrapolu Ramachandra Reddy vs The Government Of Andhra Pradesh
2023 Latest Caselaw 4908 AP

Citation : 2023 Latest Caselaw 4908 AP
Judgement Date : 11 October, 2023

Andhra Pradesh High Court - Amravati
Korrapolu Ramachandra Reddy vs The Government Of Andhra Pradesh on 11 October, 2023
       HIGH COURT OF ANDHRA PRADESH

            MAIN CASE No:W.A.No.993 OF 2023

                        PROCEEDING SHEET
SL.     DATE                             ORDER                          OFFICE
NO.                                                                      NOTE
                   RNT,J & DVR,J
 1.

11.10.2023

Learned counsel for the appellant (writ petitioner) prays for time to bring on record the order dated 28.08.2021 passed in W.P.No.9371 of 2021 (the present petition), previously by the learned Single Judge as also the order passed in W.A.No.252 of 2023 filed against the said judgment dated 01.05.2023. It is submitted that pursuant to the order passed in the Writ Appeal of remand, the order dated 28.08.2023 impugned in this appeal, was passed.

2. List on 31.10.2023.

________ RNT,J

________ DVR,J

Scs

 
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