R.Thimmaiah Thiumma Raju vs M/S. Khasim Khan Chit Funds ...
2023 Latest Caselaw 4902 AP

Citation : 2023 Latest Caselaw 4902 AP
Judgement Date : 11 October, 2023

Andhra Pradesh High Court - Amravati

R.Thimmaiah Thiumma Raju vs M/S. Khasim Khan Chit Funds ... on 11 October, 2023

            HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                   MAIN CASE No. S.A.No.209 of 2015

                            PROCEEDING SHEET

Sl.   DATE                            ORDER                                OFFICE
No.                                                                         NOTE
07. 11.10.2023 TMR,J

                   No representation is made on behalf of the
              respondent.

Learned counsel for the appellants is present. List after one (1) week under the caption "for judgment".

________ TMR, J

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