Citation : 2023 Latest Caselaw 4765 AP
Judgement Date : 6 October, 2023
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No. Criminal Appeal No.567 of 2009
PROCEEDING SHEET
Sl. DATE OFFICE
ORDER
No. NOTE
14. 03.10.2023 BVLNC, J
No representation for the appellants/Accused Nos.1, 5 & 6 today as well as on the previous adjournments.
Sri Y.Jagadeeswara Rao, learned Special Assistant Public Prosecutor for respondent/State is present.
In that view of the matter, list the appeal on 08.11.2023 for hearing the appeal, as per the Judgment of the Hon'ble Apex Court in the case of Ankhilal vs. The State of Madhya Pradesh by taking steps to appoint Amicus Curiae on behalf of the appellant.
List on 08.11.2023.
__________ BVLNC, J Dmr
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