V Suresh Reddy vs D Venkateswara Reddy
2023 Latest Caselaw 4748 AP

SS

(SHOW CAUSE NOTICE BEFORE ADMISSION) a
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI:
FRIDAY, THE SIXTH DAY OF OCTOBER,
TWO THOUSAND AND TWENTY THREE
'PRESENT:
THE HONOURABLE SRI JUSTICE CHEEKATI MANAVENDRANATH ROY
AND
THE HONOURABLE SRI JUSTICE TARLADA RAJASEKHAR RAO
AS NO: $26 OF 2023

Between:
V.Suresh Reddy, S/o V.Rosi Reddy Aged about 48 years, Hindu, Occ: Business R/o
Door No 104, S.V. Mansion, Nandi Nagar Banjara Hills, Hyderabad, Telangana.
. Appellant/Defendant
AND
D. Venkateswara Reddy, S/o D.Gur Reddy, Aged about 50 years, Hindu, Occ: Business,

R/o 40/448-3, Vittal Nagar, Kurnool, Andhra Pradesh.
... Respondent/Plaintiff

WHEREAS the Appellant above named through his Advocate Sri PRABHAKAR
PERI presented this Appeal Under Section 96 of CPC, aggrieved by the decree and
Judgment dated 19.06.2023 made in O.S.No.77 of 2013 on the file of the Principal
District Judge, at Kurnool.

AND WHEREAS the High Court upon perusing the petition and memorandum of
grounds filed herein and upon hearing the arguments of Sri Prabhakar Peri, Advocate for
the Appellant, directed issue of notice to the Respondent herein to show cause as to why
this FIRST APPEAL should not be admitted.

You viz:
D.Venkateswara Reddy, S/o D.Gur Reddy, R/o 40/448-3, Vitial Nagar, Kurnool, Andhra
Pradesh.

are be and hereby directed to show cause either appearing in person or through an
Advocate, as to why in the circumstances set out in the petition and the grounds filed
therewith (copy enclosed) this Appeal Suit should not be admitted, within four (4) weeks.

The Court made the following:

ORDER:

"Issue notice to the respondent.

List the matter after four (04) weeks." Sd/- WLSuryanadha Reddy

DEPUTY REGISTRAR TRUE COPYI/ _

ors. 7

For ASSISTANT REGISTRAR

To,

1. D.Venkateswara Reddy, S/o D.Gur Reddy, R/o 40/448-3, Vittal Nagar, Kurnool, Andhra Pradesh. (by RPAD- along with a copy of petition and memorandum of - grounds) .

2. One CC to Sri. Prabhakar Peri, Advocate [OPUC]

3. Two spare copies MM

HIGH COURT

DATED:06/10/2023

NOTE: LIST THE MATTER AFTER FOUR (04) WEEKS

NOTICE BEFORE ADMISSION

AS.No.526 of 2023