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M/S.Shriram City Union Finance ... vs Marri Govinda Rajulu
2023 Latest Caselaw 4745 AP

Citation : 2023 Latest Caselaw 4745 AP
Judgement Date : 6 October, 2023

Andhra Pradesh High Court - Amravati
M/S.Shriram City Union Finance ... vs Marri Govinda Rajulu on 6 October, 2023
          HON'BLE SRI JUSTICE K. SREENIVASA REDDY

                   Criminal Appeal No.68 of 2023
Judgment:

       This Criminal Appeal has been filed against the order, dated

15.09.2022, passed in CC No.466 of 2019 by the learned II Additional

Judicial Magistrate of First Class, Adoni.

2.     Learned counsel for the appellant seeks permission of this Court

to withdraw the Criminal Appeal.

3.     Permission is accorded.

4.     Accordingly, the Criminal Appeal is dismissed as withdrawn.

5.     As a sequel thereto, the miscellaneous petitions, if any, pending

in this Criminal Appeal shall stand closed.

                                             _________________________
                                              K. SREENIVASA REDDY, J.

Date:06.10.2023 ASR

HON'BLE SRI JUSTICE K. SREENIVASA REDDY

Criminal Appeal No.68 of 2023

Date:06.10.2023

ASR

 
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