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K. Channa Mallappa vs Medam Lingappa
2023 Latest Caselaw 4708 AP

Citation : 2023 Latest Caselaw 4708 AP
Judgement Date : 5 October, 2023

Andhra Pradesh High Court - Amravati
K. Channa Mallappa vs Medam Lingappa on 5 October, 2023
        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.:A.S.No.38 of 2008

                           PROCEEDING SHEET

Sl.No     DATE                                                  OFFICE
                                          ORDER

NOTE

13. 05.10.2023 SV, J

Heard both sides. Reserved for judgment.

_________ SV, J

Krs

 
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