Venigalla Ramesh Babu, Boppudi V, ... vs The State, Rep. By P.P., ...
2023 Latest Caselaw 4701 AP

Citation : 2023 Latest Caselaw 4701 AP
Judgement Date : 5 October, 2023

Andhra Pradesh High Court - Amravati

Venigalla Ramesh Babu, Boppudi V, ... vs The State, Rep. By P.P., ... on 5 October, 2023

          HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
             MAIN CASE No. Criminal Appeal No.1729 of 2009
                            PROCEEDING SHEET
Sl.                                                                  OFFICE
                                       ORDER

No DATE NOTE

08. 05.10.2023 BVLNC, J

Heard Sri P. Ganga Rami Reddy, learned counsel for the appellant/accused No.1 and Sri Y. Jagadeeswara Rao, learned Special Assistant Public Prosecutor representing respondent No.1/ State.

Judgment reserved.

___________ BVLNC, J Pmk

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