Valiveti Srinivasa Rao vs The State Of A.P.
2023 Latest Caselaw 4673 AP

                         HIGH COURT OF ANDHRA PRADESH

                           MAIN CASE No. CRL.A.No.418 OF 2009

                                     PROCEEDING SHEET

 Sl.
 No       DATE                                                          OFFICE
                                              ORDER

NOTE

15. 04.10.2023 BVLNC, J

None appeared for the Appellant today as well as on the previous adjournment.

Sri Y.Jagadeeswara Rao, learned Special Asst. Public Prosecutor representing State present.

In that view of the matter, list the appeal on 01.11.2023 under the caption "FOR HEARING", as per the Judgment of the Hon'ble Apex Court in the case of Anokhilal vs The State Of Madhya Pradesh1 by taking steps to appoint Amicus Curiae on behalf of the Appellant.

List on 01.11.2023.

___________ BVLNC, J psk

2019 (20) SCC 196