The Oriental Insurance Co.Ltd vs Smt.Kalapala Bhanu Prabhavathi 4 ...
2023 Latest Caselaw 4672 AP

Citation : 2023 Latest Caselaw 4672 AP
Judgement Date : 4 October, 2023

Andhra Pradesh High Court - Amravati

The Oriental Insurance Co.Ltd vs Smt.Kalapala Bhanu Prabhavathi 4 ... on 4 October, 2023

       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
          MAIN CASE No. M.A.C.M.A. No.602 of 2016
                      PROCEEDING SHEET

Sl.      DATE                         ORDER                        OFFICE
No.                                                                 NOTE
 11.   04.10.2023   BSS, J
                           I have heard learned counsel Mr.
                    Ravi Kumar, representing on behalf of Mr.
                    S. Agastya Sharma, learned counsel for
                    the appellant/Insurance Company as well
                    as    learned   counsel   for   respondents/

claimants, Mr. B.V. Krishna Reddy.

For judgment, list the case on 07.10.2023.

_______ BSS,J MVK

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