Gandavarapu Yeshwanth Reddy vs Devareddy Manju Vani
2023 Latest Caselaw 5730 AP

Citation : 2023 Latest Caselaw 5730 AP
Judgement Date : 30 November, 2023

Andhra Pradesh High Court - Amravati

Gandavarapu Yeshwanth Reddy vs Devareddy Manju Vani on 30 November, 2023

Author: U.Durga Prasad Rao

Bench: U.Durga Prasad Rao

                          HIGH COURT OF ANDHRA PRADESH
            MAIN CASE No.: A.S. No.90 of 2023
                                    PROCEEDING SHEET

Sl.                                                                             OFFICE
                                            ORDER

No     DATE                                                                      NOTE

03    30.11.2023 UDPR, J & VJP, J

                                      A.S. No.90 of 2023

Memo filed showing the service of notice on the learned counsel appearing for the respondent in the lower court.

There is no representation for the respondent today. List the matter after four weeks.

I.A. No.1 of 2023 Memo filed showing the service of notice on the learned counsel appearing for the respondent in the lower court.

There is no representation for the respondent today. Heard learned counsel for appellant. There shall be stay of all further proceedings pursuant to the decree and judgment in O.S. No.95 of 2016 on the file of VI Additional District and Sessions Judge, Nellore, including E.P. No.660 of 2023, on the condition of the petitioner/appellant depositing 50% of the E.P. amount within eight weeks from today.

________ UDPR, J

______ VJP, J SS