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N.Suresh Reddy vs J.Lakshman Anr
2023 Latest Caselaw 5713 AP

Citation : 2023 Latest Caselaw 5713 AP
Judgement Date : 29 November, 2023

Andhra Pradesh High Court - Amravati

N.Suresh Reddy vs J.Lakshman Anr on 29 November, 2023

          HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
               MAIN CASE No. M.A.C.M.A.No.1792 of 2012
                             PROCEEDING SHEET
Sl.                                                                  OFFICE
                                       ORDER

No DATE NOTE

09. 29.11.2023 BVLNC, J Heard Sri S.V.Muni Reddy, learned counsel for the appellant and Sri V.Raghu, learned counsel for respondent No.2/Insurance Company.

Reserved for judgment.

__________ BVLNC, J Pmk

 
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