Bogulu Surendra Reddy vs Peela Padmavathi
2023 Latest Caselaw 5662 AP

Andhra Pradesh High Court - Amravati

Bogulu Surendra Reddy vs Peela Padmavathi on 28 November, 2023

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
              MAIN CASE No: Appeal Suit Nos.577 and 557 of 2023

                            PROCEEDING SHEET
Sl.                                                                        OFFICE
                                       ORDER

No. DATE NOTE

03. 28.11.2023 BVLNC, J I.A.No.1 of 2023 Sri S.Rajan, learned counsel for the respondent/ plaintiff is present through virtual mode and submits that counter was filed and he also informed to Sri Challa Ajay Kumar, learned counsel for the appellants about seeking adjournment.

Learned counsel would further submit that no Execution Petition was filed for execution of Decree and Judgment vide O.S.No.345 of 2010, dated 12.05.2023.

List on 04.12.2023.

__________ BVLNC, J

List on 04.12.2023.

__________ BVLNC, J

DNB