A.P.S.R.T.C., vs V.Jayaranga Swamy, Died
2023 Latest Caselaw 5590 AP

Citation : 2023 Latest Caselaw 5590 AP
Judgement Date : 17 November, 2023

Andhra Pradesh High Court - Amravati

A.P.S.R.T.C., vs V.Jayaranga Swamy, Died on 17 November, 2023

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                   M.A.C.M.A.No.100 OF 2021

                          PROCEEDING SHEET

Sl.                                                               OFFICE
      DATE                        ORDER
No.                                                                NOTE
11. 17.11.2023 AVRB,J:

                   None represented for the contesting
              respondents.

Already, learned counsel for the appellant advanced the arguments on 08.11.2023.

As the respondents are not getting any representation, the matter is reserved for judgment.

_________ AVRB,J

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