Seelam Kavitha vs The State Of Andhra Pradesh
2023 Latest Caselaw 5551 AP

                                                                          01

           HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

      MAIN CASE No. W.A. No.1072 of 2023

                                PROCEEDING SHEET

Sl.      DATE                                                             OFFICE
                                          ORDER

No                                                                         NOTE

02.    16.11.2023        Heard Sri K. S. Murthy, learned Senior

Counsel appearing on behalf of Sri Ponnada Sree Vyas, learned counsel for the appellants, learned Government Pleader for Endowments appearing for respondent Nos.1 and 2, Sri V. S. K. Rama Rao, learned counsel representing Smt Kota Kalpana, learned counsel for respondent No.3, and Sri P. Veera Reddy, learned Senior Counsel representing Sri M. Vidya Sagar, learned counsel appearing for respondent Nos.4 to 27.

Writ Appeal is disposed of.

(vide separate judgment)

DHIRAJ SINGH THAKUR, CJ R.RAGHUNANDAN RAO, J

AMD