Apsrtc., Rayachoti Depot, Rep., ... vs Palakunta Anjaneyulu And 2 Others
2023 Latest Caselaw 5514 AP

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: M.A.C.M.A.No.1542 of 2012


                              PROCEEDING SHEET
Sl.                                                                         OFFICE
                                        ORDER

No. DATE NOTE

10. 15.11.2023 BVLNC, J M.A.C.M.A. No.1542 of 2012

Heard learned counsel representing on behalf of

Sri K.Viswanatham, learned Standing Counsel for the

appellant/APSRTC and learned counsels representing

on behalf of Sri Mahadeva Kanthrigala, learned counsel

for the respondent No.1/claimant and Sri T.V.P.Sai

Vihari, learned counsel for the respondent No.3/

Insurance Company.

Judgment Reserved.

__________ BVLNC, J DNB