The State Of Andhra Pradesh vs Y Nagamani
2023 Latest Caselaw 5443 AP

Citation : 2023 Latest Caselaw 5443 AP
Judgement Date : 10 November, 2023

Andhra Pradesh High Court - Amravati

The State Of Andhra Pradesh vs Y Nagamani on 10 November, 2023

       HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

               MAIN CASE No.W.A.No.1068 of 2023

                      PROCEEDING SHEET


Sl.                                                               Office
No    DATE                       ORDER                            Note
02 10.11.2023

GN, J & VN, J

The Writ Appeal is partly allowed.

[Vide Separate Judgment]

__________ GN, J

__________ VN, J

MJA

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