Citation : 2023 Latest Caselaw 5415 AP
Judgement Date : 9 November, 2023
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No.: LAAS No.521 of 2007
PROCEEDING SHEET
Sl.
No DATE ORDER OFFICE
NOTE
04 09.11.2023
UDPR, J & KM, J
Learned Government Pleader for Appeals would submit that the present appeal and other connected appeals are batch matters as they are disposed of by a common judgment by the lower Tribunal. Learned Government Pleader provided list of the some of the common matters and requested to list all of them together.
In that view, list this matter on 15.11.2023 along with LAAS Nos.978, 769, 227, 2, 424, 969, 1549, 1583, 1510, 1955 and 1587 of 2005, LAAS Nos.693, 600, 214, 231, 240, 281, 52 and 814 of 2006, LAAS Nos.511, 826, 990, 1012, 291, 818, 1023, 4 and 202 of 2007, and LAAS No.424 of 2008.
________ UDPR, J
______ KM, J SS
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