Citation : 2023 Latest Caselaw 5414 AP
Judgement Date : 9 November, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
M.A.C.M.A.No.95 OF 2016
PROCEEDING SHEET
Sl. OFFICE DATE ORDER No. NOTE
11. 09.11.2023 AVRB,J:
This M.A.C.M.A. is dismissed for default.
(Vide Separate Judgment).
_________ AVRB,J
MH
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