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P.G. Prasad, Viz. District vs Korada Madhu, Viz. District 2 Ots
2023 Latest Caselaw 5393 AP

Citation : 2023 Latest Caselaw 5393 AP
Judgement Date : 8 November, 2023

Andhra Pradesh High Court - Amravati

P.G. Prasad, Viz. District vs Korada Madhu, Viz. District 2 Ots on 8 November, 2023

Bench: A V Babu

      THE HON'BLE SRI JUSTICE A.V.RAVINDRA BABU

                    M.A.C.M.A.No.1015 OF 2016

JUDGMENT:

None represented for the appellant, though the matter is

coming under the caption of "dismissal".

2. Having verified the proceeding sheet, it appears

that appellant has no interest in prosecuting the matter.

3. In view of the above, the M.A.C.M.A. is dismissed

for default for non-prosecution.

As a sequel, miscellaneous applications pending, if any,

shall stand closed.

_________________________________ JUSTICE A.V.RAVINDRA BABU Date: 08.11.2023.

MH THE HON'BLE SRI JUSTICE A.V.RAVINDRA BABU

M.A.C.M.A.No.1015 OF 2016

Date: 06.11.2023.

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