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The New India Assurance Company ... vs Nambaru Nagamani And 4 Others
2023 Latest Caselaw 5386 AP

Citation : 2023 Latest Caselaw 5386 AP
Judgement Date : 8 November, 2023

Andhra Pradesh High Court - Amravati
The New India Assurance Company ... vs Nambaru Nagamani And 4 Others on 8 November, 2023
Bench: B V Chakravarthi
             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                MAIN CASE No:M.A.C.M.A.Nos.834 and 841 of 2012


                            PROCEEDING SHEET
Sl.                                                                         OFFICE
                                         ORDER

No. DATE NOTE

08. 08.11.2023 BVLNC, J M.A.C.M.A.No.841 of 2012

Heard Sri Naresh Byrapaneni, learned Senior

Counsel for the appellant/Insurance Company;

Sri Jayanti S.C. Sekhar, learned counsel for the

respondent Nos.1 to 4/claimants and Sri S.Syamsunder

Rao, learned counsel for the respondent No.5.

Judgment Reserved.

__________ BVLNC, J DNB

 
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