The Apsrtc., vs Vadde Sujatha Another
2023 Latest Caselaw 5383 AP

Citation : 2023 Latest Caselaw 5383 AP
Judgement Date : 8 November, 2023

Andhra Pradesh High Court - Amravati

The Apsrtc., vs Vadde Sujatha Another on 8 November, 2023

Bench: B V Chakravarthi

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No:M.A.C.M.A.No.2832 of 2014


                             PROCEEDING SHEET
Sl.                                                                               OFFICE
                                              ORDER

No. DATE NOTE

10. 08.11.2023 BVLNC, J M.A.C.M.A.No.2832 of 2014

Heard Sri K.Viswanatham, learned Standing

Counsel for the appellant/APSRTC.

Also heard Ms. V.Latha, learned counsel

representing Sri V.Raghunath, learned counsel for the

respondent No.1/claimant through virtual mode.

List on 15.11.2023 under the caption 'For

Pronouncement of Judgment'.

__________ BVLNC, J DNB

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