Nossam Sai Madhu Madhusri, Ysr ... vs A Venkata Narayana Reddy, Ysr ...
2023 Latest Caselaw 5367 AP

Citation : 2023 Latest Caselaw 5367 AP
Judgement Date : 7 November, 2023

Andhra Pradesh High Court - Amravati

Nossam Sai Madhu Madhusri, Ysr ... vs A Venkata Narayana Reddy, Ysr ... on 7 November, 2023

Bench: A V Babu

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                   M.A.C.M.A.No.1731 of 2016

                         PROCEEDING SHEET

Sl.                                                             OFFICE
      DATE                      ORDER
No.                                                              NOTE
02. 07.11.2023 AVRB,J:

                   Heard       the      arguments          of
              Sri D.Kodandarami reddy, learned counsel for
              the appellant through physical mode and Sri
              Srinivasa Rao Vutla, learned counsel for
              respondent No.2 through virtual mode.

None represented for respondent No.1. Reserved for Judgment.

_________ AVRB,J

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