Dasari Rajju vs P.Sitaramamma
2023 Latest Caselaw 5363 AP

Citation : 2023 Latest Caselaw 5363 AP
Judgement Date : 7 November, 2023

Andhra Pradesh High Court - Amravati

Dasari Rajju vs P.Sitaramamma on 7 November, 2023

Bench: B Syamsunder

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                 MAIN CASE No.S.A No.847 of 2001
                       PROCEEDING SHEET


Sl.     DATE                          ORDER                            OFFICE
No.                                                                     NOTE

13.   07.11.2023 BSS, J

                       I have heard Mr.Prudhvi Raj, learned
                 counsel representing on behalf of Mr. Turaga
                 Sai Surya, learned counsel for the appellant.
                       There    is   no   representation   for   the
                 respondents.

List the case on 15.11.2023, under the caption of "pronouncement of Judgment".

______ BSS,J

RSD

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