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Sai Krupa Traders, vs The State Of A.P., Rep By Pp.,
2023 Latest Caselaw 5360 AP

Citation : 2023 Latest Caselaw 5360 AP
Judgement Date : 7 November, 2023

Andhra Pradesh High Court - Amravati

Sai Krupa Traders, vs The State Of A.P., Rep By Pp., on 7 November, 2023

Bench: V Srinivas

HIGHCOURT OF ANDHRA PRADESH::AMARAVATHI MAIN CASE No: Crl.R.C.No.1185 of 2009 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE

06. 06.11.2023 SV,J

Both the learned counsel are present. Learned Assistant Public Prosecutor submitted that a copy of lower Court's judgment is not served on him.

List the matter on 09.11.2023.

________ SV,J

KNN

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