Apple Bio Technologies vs M/S. Fedora Sea Foods Pvt.Ltd.,
2023 Latest Caselaw 5336 AP

               HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No. CRP No.2570 of 2023
                                PROCEEDING SHEET
Sl. DATE                                ORDER                              OFFICE
No.                                                                         NOTE
02 06.11.2023          NJS, J

                                Heard Sri V.S.R. Anjaneyulu, learned
                       Senior Counsel for the petitioner.     he made
                       submissions with reference to various decisions,
                       including the judgment of the Hon'ble Supreme
                       Court of India reported in Patil Automation Pvt.
                       Ltd., and others v Rakheja Engineers Pvt.
                       Ltd.,1. Also heard Sri O. Manohar Reddy,
                       learned Senior Counsel appearing for the
                       respondent, who placed reliance on various

decisions including the judgment of the Hon'ble Supreme Court of India reported in Virudhunagar Hindu Nadargal Dharma Paribalana Sabai and Others v Tuticorin Educational Society and Others2.

List the matter 'for orders' in the next weeks.

_______ NJS,J Ssv

(2022) 10 SCC 1

(2019) 9 SCC 538