The Apsrtc., vs Basireddy Adinarayana Reddy
2023 Latest Caselaw 5310 AP

Citation : 2023 Latest Caselaw 5310 AP
Judgement Date : 4 November, 2023

Andhra Pradesh High Court - Amravati

The Apsrtc., vs Basireddy Adinarayana Reddy on 4 November, 2023

Bench: B V Chakravarthi

          HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
               MAIN CASE No. M.A.C.M.A.No.2922 of 2014
                           PROCEEDING SHEET
Sl.                                                                      OFFICE
                                        ORDER

No DATE NOTE

04. 04.11.2023 BVLNC, J Heard Sri K.Viswanatham, learned Standing Counsel for APSRTC/appellant.

None appeared for the respondent/ claimant though notice was served.

In that view of the matter, list under the caption "For Judgment".

List on 08.11.2023.

__________ BVLNC, J Pmk

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