B, Mahesh vs Yediga Chinnappa Jakkala ...
2023 Latest Caselaw 5286 AP

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: M.A.C.M.A.No.250 of 2012


                             PROCEEDING SHEET
Sl.                                                                        OFFICE
                                        ORDER

No. DATE NOTE

09. 03.11.2023 BVLNC, J M.A.C.M.A.No.250 of 2012 It is submitted by the learned counsel for the

appellant that M.A.C.M.A.No.569 of 2008 is connected to

the present appeal as both appeals arose out of the

same Judgment passed by the Tribunal.

In that view of the matter, Registry is directed to

verify M.A.C.M.A.No.569 of 2008 and place both the

matters before Hon'ble The Chief Justice for necessary

orders.

__________ BVLNC, J DNB