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The United India Insurance ... vs Avula Sailaja And 5 Others
2023 Latest Caselaw 5284 AP

Citation : 2023 Latest Caselaw 5284 AP
Judgement Date : 3 November, 2023

Andhra Pradesh High Court - Amravati
The United India Insurance ... vs Avula Sailaja And 5 Others on 3 November, 2023
             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No:M.A.C.M.A.No.3984 of 2012


                             PROCEEDING SHEET
Sl.                                                                        OFFICE
                                        ORDER

No. DATE NOTE

09. 03.11.2023 BVLNC, J M.A.C.M.A.No.3984 of 2012

Heard Sri Srinivasa Rao Vutla, learned counsel

representing Ms. A.Malathi, learned counsel for the

appellant/respondent No.2/Insurance Company

through virtual mode.

Also heard learned counsel for the respondents/

claimants through physical mode.

Judgment Reserved.

__________ BVLNC, J DNB

 
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