The Branch Manager, Chittoor vs K.Chandrasekhara Naidu And 4 ...
2023 Latest Caselaw 5278 AP

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: M.A.C.M.A.No.235 of 2014


                             PROCEEDING SHEET
Sl.                                                                          OFFICE
                                        ORDER

No. DATE NOTE

03. 02.11.2023 BVLNC, J M.A.C.M.A.No.235 of 2014

Heard Sri P.L.V.S.Prasad, learned counsel

representing on behalf of Sri Naresh Byrapaneni,

learned counsel for the appellant/respondent No.1/

Insurance Company.

Also heard Sri P.G.Naidu, learned Senior Counsel

representing on behalf of Sri N.Bharat Babu, learned

counsel for the respondent Nos.1 to 3/claimants,

through virtual mode.

Judgment Reserved.

__________ BVLNC, J DNB