Citation : 2023 Latest Caselaw 5276 AP
Judgement Date : 2 November, 2023
HIGH COURT OF ANDHRA PRADESH
CMA No.993 of 2010 & CMA 408 of 2007
PROCEEDING SHEET
Sl.
No DATE ORDER OFFICE
NOTE
02.11.2023 VJP, J
Heard the further arguments of the learned
counsel for the Appellants and the Respondents.
Reserved for Judgment
_________ VJP, J eha
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!