Citation : 2023 Latest Caselaw 5270 AP
Judgement Date : 2 November, 2023
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No.: CMA 91 of 2008
PROCEEDING SHEET
Sl.
No DATE ORDER OFFICE
NOTE
02.11.2023 VJP, J
Heard the further arguments of the learned
counsel for the Appellant and the Respondent.
Reserved for Judgment.
_________ VJP, J eha
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