The New India Assurance Company ... vs Smt. Bakkamantula Pitchama And 4 ...
2023 Latest Caselaw 5266 AP

Citation : 2023 Latest Caselaw 5266 AP
Judgement Date : 2 November, 2023

Andhra Pradesh High Court - Amravati

The New India Assurance Company ... vs Smt. Bakkamantula Pitchama And 4 ... on 2 November, 2023

                        HIGH COURT OF ANDHRA PRADESH

                  MAIN CASE No.: CMA No.733 of 2013

                               PROCEEDING SHEET

Sl.
No      DATE                            ORDER                                OFFICE
                                                                              NOTE

      02.11.2023 VJP, J


                       Heard the further arguments of the learned
                 counsel for the Appellant and the Respondent.

Reserved for Judgment

_________ VJP, J eha

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