Citation : 2023 Latest Caselaw 5250 AP
Judgement Date : 1 November, 2023
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
MAIN CASE No: M.A.C.M.A.No.886 of 2012
PROCEEDING SHEET
Sl. OFFICE
ORDER
No. DATE NOTE
04. 01.11.2023 BVLNC, J M.A.C.M.A.No.886 of 2012
Heard learned counsel for the appellant/claimant
and learned counsel for the respondent No.2/Insurance
Company.
List the matter under the caption 'For Judgment'
and post on 06.11.2023.
__________ BVLNC, J DNB
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