Citation : 2023 Latest Caselaw 2991 AP
Judgement Date : 9 May, 2023
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI
A.S.No.625 of 2019
PROCEEDING SHEET
Sl. OFFICE DATE ORDER No. NOTE
21. 09.05.2023 AVRB,J:
The Appeal Suit is dismissed as withdrawn. (Vide Separate Judgment).
_________ AVRB,J
MH/SRT
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