M/S Sterlite Technologies ... vs The State Of Andhra Pradesh
2023 Latest Caselaw 2922 AP

      HON'BLE SRI JUSTICE U.DURGA PRASAD RAO
                        AND
      HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

                 WRIT PETITION No.1674 of 2022

JUDGMENT: (Per UDPR, J)

      In view of the letter dated 04.05.2023 filed by the learned

counsel for the petitioner before the Registry, requesting to post the

matter under the caption "For withdrawal", seeking permission of this

Court to withdraw the Writ Petition.

      Permission for withdrawal is accorded.

      Accordingly, this Writ Petition is dismissed as withdrawn with

liberty as prayed for. No costs. As a sequel, interlocutory applications

pending, if any, in this case shall stand closed.



                                        __________________________
                                        U. DURGA PRASAD RAO, J.

___________________________ T. MALLIKARJUNA RAO, J. 05.05.2023 KKV

HON'BLE SRI JUSTICE U.DURGA PRASAD RAO AND HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

WRIT PETITION No.1674 of 2022

05.05.2023

KKV