Kasumuru Venkatasubba Reddydied ... vs The Special Deputy Collector
2023 Latest Caselaw 2872 AP

Citation : 2023 Latest Caselaw 2872 AP
Judgement Date : 4 May, 2023

Andhra Pradesh High Court - Amravati

Kasumuru Venkatasubba Reddydied ... vs The Special Deputy Collector on 4 May, 2023

       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: LAAS.No.10 of 2023

                          PROCEEDING SHEET

Sl.
                                        ORDER

No      DATE
02    04.05.2023   AVSS, J & DVR, J

It is submitted by Sri M.S.R. Chandra Murthy, learned counsel for the appellant, that the issue in the present appeal is squarely covered by the judgment of this Court in LAAS.28 of 2019, dated 05.11.2019.

At the request of the learned Government Pleader for Appeals, post on 10.05.2023.

________ AVSS, J

________ DVR, J Vjl

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