Konakonda Durga Prasad, vs The State Of Ap Rep By Its Pp Hyd.,
2023 Latest Caselaw 2710 AP

HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No: Crl.A.No. 650 of 2010

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

06. 01.05.2023 AVRB,J

Heard arguments of Sri N. Ravi Prasad, learned counsel for the appellant.

Learned counsel for the appellant apart from arguments on merits would submit that in the event of confirmation of the conviction for valid reasons, sentence of appellant may be reduced.

Heard arguments of Sri Y. Jagadeeswara Rao, representing learned Public Prosecutor.

Reserved for Judgment.

_________ AVRB,J KK/KNN