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Vutukuri Karunakar Karna, ... vs The State Of Ap., Rep Pp.,
2023 Latest Caselaw 2703 AP

Citation : 2023 Latest Caselaw 2703 AP
Judgement Date : 1 May, 2023

Andhra Pradesh High Court - Amravati
Vutukuri Karunakar Karna, ... vs The State Of Ap., Rep Pp., on 1 May, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. CRL.A.No.114 of 2016

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

14. 01.05.2023 TMR,J

Heard both sides. Reserved 'for judgment'.

________ TMR, J

MS

 
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